ASHIMABHA GHOSH Vs. RATAN GHOSH
LAWS(CAL)-2013-6-65
HIGH COURT OF CALCUTTA
Decided on June 25,2013

Ashimabha Ghosh Appellant
VERSUS
Ratan Ghosh Respondents

JUDGEMENT

- (1.) Today also no one appears on behalf of the respondent.
(2.) The learned Advocate for the appellant has completed his submissions.
(3.) This Court has heard the learned Advocate for the plaintiff-appellant and also considered the materials on record.;


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