JUDGEMENT
JAYANTA KUMAR BISWAS -
(1.) THE Court: The petitioner in this WP under art.226 dated October 1, 2001 is questioning the selection of the sixth respondent for the post of headmistress in Subhasnagar Gouri Sundari Balika Vidyabithi in Bongaon of the district North 24 -Parganas.
(2.) The Director of School Education, West Bengal issued a Memo No.2066 -GA dated October 27, 1995 prescribing the procedure for recruitment of teaching and non -teaching staff of secondary schools including madrasah. The memo was issued in exercise of power conferred on the Director by sub -r.(4) of r.28 of the Rules for Management of Recognized Non -Government Institutions (Aided and Unaided) Rules, 1969. It was made effective from December 1, 1995. The school authority requested the District Inspector of Schools (SE), North 24 -Parganas to give permission for taking steps for appointment of the headmistress. This was done in compliance with the procedure. By an order dated April 25, 1997 the permission was granted. Following the procedure the school authority advertised the vacancy on November 3, 1999.
(3.) THE advertisement dated November 3, 1999 was cancelled, and a fresh advertisement was made on January 31,2000. The advertisement dated January 31, 2000 is quoted below : -
Cancelling advertisement dt.3.11.99 further wanted a Head Mistress having Master Degree with BT/B.ED/P.G.B.T. with 10 years continuous teaching experience in any recognised High/H.S. School in W.B. as on 25.4.97. Apply to the Secretary Subhasnagar Gouri Sundari Balika Vidyabithi P.O.Bongaon, North 24 Parganas by 2.3.2000.;
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