JUDGEMENT
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(1.) Mojammel Molla, a Lower Division Assistant (for short 'LDA') at the District Primary School Council, Purba Medinipore was transferred by a memo dated October 17, 2011 to the post of LDA attached to the office of the District Primary School Council, Bankura. Sri Bidyut Kumar Panja an LDA at the District Primary School Council, Purba Medinipore was likewise transferred to the same post at the of the District Primary School Council, Bankura. Challenging this order of transfer they filed two writ petitions being W.P. No. 17579(W) of 2011 and W.P. No. 17576(W) of 2011 respectively.
(2.) Subsequently, the two petitioners filed a representation before the appropriate authorities, inter alia, praying for withdrawing and canceling the said transfer order and not to give effect to the impugned office memo.
(3.) By an order dated December 22, 2011 the President of the West Bengal Board of Secondary Education rejected the prayer for review of the order of transfer. Aggrieved by this order both the petitioners decided to file two more writ petitions being W. P. No. 2491 (W) of 2012 and W.P. No. 2492(W) of 2012 respectively.;
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