JUDGEMENT
SOUMITRA PAL,J. -
(1.) Let affidavit of service, filed in Court today, be kept on record.
(2.) In the writ petition, the petitioners have prayed for a direction upon the respondents particularly on the Fishery Extension Officer, Chandipur, Purba Medinipur, the respondent no. 5 to consider their representation dated 22nd March, 2011 whereby they have objected against the action of the private respondent no. 12 who has converted the agricultural land into a fishery.
(3.) Learned advocate for the private respondent no. 12 submits that such conversion and running of fishery is done in accordance with law after having licence granted by the authority.;
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