- (1.) Heard Mr. Rajesh Singh, learned Counsel appearing for the appellant and Mr. Abu Abbas Uddin, learned Counsel appearing for the respondent No. 1.
(2.) This appeal would be heard on the grounds mentioned in the memorandum of appeal.
(3.) Since, the leaned Advocate is appearing on behalf of the respondent No. 1, service upon the respondent No. 1 is dispensed with.;