- (1.) This application under Section 439 of the Cr. P. C. has been filed by the accused Anij Sk. @ Anis Sk. and Ukil Sk. @ Akil Sk., praying for bail in connection with Kaliganj Police Station Case No.826 of 2011 dated 5.12.2011 under Sections 452/325/308/34 of the I.P.C.
(2.) Heard Mr. Biswas, learned Advocate appearing on behalf of the petitioner. Heard Mr. Ghosh, learned Advocate appearing on behalf of the opposite party/State.
(3.) Perused the C.D. and the materials therein including the injury reports. There are materials in abundance suggesting direct involvement of the accused. The investigation in its early state.;