JUDGEMENT
SUBHRO KAMAL MUKHERJEE,J. -
(1.) Mr. Santosh Kumar Mandal, learned Government Pleader appears for the respondent Nos.1,2 and 3 with his junior Mr. Satish Chandra Mishra, learned advocate.
(2.) Mr. Kumara Manicka Bala Jayapal, learned advocate appears for the respondent No.4.
(3.) On the prayer of Ms. Nag and at the risk of the appellant, service of notice of appeal and the application upon the respondent No.5 is dispensed with. Thus, this application becomes ready for hearing by appearance.;
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