ARUN KUMAR BASU Vs. WEST BENGAL UNIVERSITY OF ANIMAL AND FISHERY SCIENCES
LAWS(CAL)-2012-10-126
HIGH COURT OF CALCUTTA
Decided on October 19,2012

ARUN KUMAR BASU Appellant
VERSUS
West Bengal University Of Animal And Fishery Sciences Respondents

JUDGEMENT

- (1.) Both the appeals arise out of two separate judgments dated 12.04.2012 passed by a learned Single Judge of this Court whereby the writ petitions filed by the appellants were dismissed.
(2.) We have heard both the appeals analogously since the facts are similar and the questions of law involved are identical in nature.
(3.) The thumb nail story which leads to these appeals is that the present appellants offered themselves as candidates from the general category for the post of office attendant (Grade II) of the Respondent University in response to the Advertisement issued by the West Bengal University of Animal and Fishery Sciences, vide Advertisement No. VCS/WBUAFS/R 17/CON 69/3 dated 8th December, 2008.;


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