JYOTIRMAY BHATTACHARYA,J. - (1.) In spite of service, none appears on behalf of the State-respondents at the time when this application is taken up for hearing.
(2.) Accordingly, this Court directs Mr. Bari, learned advocate appearing for the petitioner to serve a copy of this writ petition upon Mr. Mintu Goswami, learned advocate who normally appears on behalf of the State-respondents.
(3.) Let it be recorded that a copy of the writ petition has been served upon Mr. Goswami, learned advocate in Court today. Let Mr. Goswami's engagement in this matter be regularised by the Legal Remembrancer.;