JAYANTA KUMAR BISWAS,J. - (1.) The four petitioners in this W.P. under Article 226 dated November 17, 2009 are questioning a decision of a Deputy Director of Employment, South 24-Parganas, Department of Labour, Government of West Bengal dated June 25, 2007 (at p.95) and a notice issued by the Chairman, South 24-Parganas District Primary School Council (at p. 104).
(2.) The relevant parts of the decision dated June 25, 2007 are quoted below : 1. "On through enquiry of the office records of DEE, Diamond Harbour like submission list for the vacancy of Pry. Teachers, Candidates' Identity Cards and relating register (x-63) I have come to the conclusion that the candidatures of the 298 candidates mentioned in the enclosed sheet are not within the basis of selection for the said post. 2. You are, therefore, requested to kindly consider their candidatures against the post of Primary Teacher so that time they may get any interview letter from your end."
(3.) And the notice at p.104 was issued in connection with a notice published by the Council on August 30, 2009 concerning appointment to the post of primary school teacher in the district.;