JUDGEMENT
SUBHRO KAMAL MUKHERJEE,J. -
(1.) An affidavit-of-service is filed in Court today; let the same be kept with the record.
(2.) Mr. Sourav Guhathakurta, learned advocate appears and informs this Court that he has filed his vakalatnama on January 13, 2012 under filing no. A-682 on behalf of the respondent no. 9.
(3.) The office is directed to incorporate the vakalatnama with the file.;
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