GOLAK BEHARI KUMAR Vs. THE STATE OF WEST BENGAL & ORS.
LAWS(CAL)-2012-2-149
HIGH COURT OF CALCUTTA
Decided on February 02,2012

Golak Behari Kumar Appellant
VERSUS
The State of West Bengal and Ors. Respondents

JUDGEMENT

DEBASISH KAR GUPTA, J. - (1.) Let affidavits-of-service be kept on record.
(2.) This writ application is filed by the petitioner for approval of his appointment in the post of Assistant Teacher in Birgram Urdu-Bengali Primary School, District-Purulia (hereinafter referred to as the said school).
(3.) The facts of this case in a nutshell are as follows:;


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