JUDGEMENT
SOUMITRA PAL,J. -
(1.) Let affidavit of service, filed in Court today, be kept on record.
(2.) Leave is granted to the petitioner to add Chief Technical Officer, East Kolkata Wetland Management Authority, Department of Environment, Government of West Bengal as a party respondent. Let the cause title of the writ petition be amended in course of this day.
(3.) Since Ms. Nandy, learned advocate for the State accepts service of notice on behalf of the added respondent, no further notice need be served.;
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