SUBHRO KAMAL MUKHERJEE,J. - (1.) Re: CAN 040 of 2012 This is an application for addition of party.
(2.) This revisional application under Article 227 of the Constitution of India is moved challenging the order dated December 14, 2011 passed by the learned Joint Civil Judge (Senior Division) at Port Blair in Other Suit No.12 of 2011.
(3.) In the Other Suit No. 12 of 2011, Amal Krishna Samaddar was the sole defendant. These petitioners were subsequently added.;