JUDGEMENT
SUBHRO KAMAL MUKHERJEE,J. -
(1.) In spite of service of notice of this writ application in the office of the learned Government Pleader, no one appears for the respondents, when the matter is called on.
(2.) Mr. Kartick Kumar Bhattacharya, learned advocate appearing for the petitioner, is directed to hand over a copy of this writ application to Ms. Chaitali Bhattacharya, learned junior government advocate, who is present in court.
(3.) Ms. Bhattacharya is requested to obtain instruction in the matter.;
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