SASHI BHUSAN MAHATO Vs. SUSHIL KUMAR PAL
LAWS(CAL)-2012-6-57
HIGH COURT OF CALCUTTA
Decided on June 19,2012

Sashi Bhusan Mahato Appellant
VERSUS
Sushil Kumar Pal Respondents

JUDGEMENT

- (1.) Today the learned Advocate appearing on behalf of the plaintiff/respondent has made and completed his submissions. The learned Advocate for the defendants/appellants has made his submissions in reply.
(2.) The hearing is concluded.
(3.) The Court now proceeds to pass the following judgment.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.