SOUMITRA PAL,J. - (1.) Affidavit-of-service filed today be kept on record.
(2.) As prayed for, leave is granted to the petitioner to add Rajpur-Sonarpur Municipality as a party-respondent. Let the cause title be amended in course of this day.
(3.) Since Mr. Anuruzzaman, learned advocate appearing on behalf of the Rajpur-Sonarpur Municipality, accepts service of notice on behalf of the added respondent, no further copy need be served on the added respondent.;