PUSHPALATA MONDAL Vs. INCOME TAX OFFICER, WARD 2(2), ASANSOL & ORS.
LAWS(CAL)-2012-1-708
HIGH COURT OF CALCUTTA
Decided on
January 17,2012
Pushpalata Mondal
Appellant
VERSUS
Income Tax Officer, Ward 2(2), Asansol And Ors.
Respondents
JUDGEMENT
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(1.) Mr. Siddhartha Chatterjee submits that he does not want to file any opposition to the application for condonation of delay.
(2.) Being satisfied with the explanation given, we allow this application for condonation of delay.
(3.) Accordingly, delay is condoned.;
(2.) Being satisfied with the explanation given, we allow this application for condonation of delay.
(3.) Accordingly, delay is condoned.;
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