JUDGEMENT
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(1.) Both the writ petitions have been filed assailing the common judgment and
order dated 30th March, 2011 passed by the West Bengal Land Reforms and
Tenancy Tribunal in O.A. No. 2576 and 2577 of 2009. In these writ petitions
several important issues relating to the concept of Thika Tenancy have been
raised for consideration and adjudication by this Court. We have heard the writ
petitions analogously since both the writ petitions arise out of a common
judgment and order passed by the learned Tribunal.
(2.) From the records, we find that one Biswanath Pal was the owner of 14
Cottahs of land in respect of the premises in question. Out of the aforesaid 14
Cottahs, 5 Cottahs of land on the eastern portion of the premises in question was
in occupation of K. C. Ghosh & Company. The balance 9 Cottahs of land on the
western portion of the said premises was let out to one Sripada Mitra in the year
1937. The said K. C. Ghosh & Company left the aforesaid 5 Cottahs of land on
the eastern portion of the premises in question which was thereafter developed
by the successor of Biswanath Pal namely, Ambar Nath Pal. The said owner
namely, Ambar Nath Pal sold the remaining portion of the premises in question
measuring about 8 Cottahs 12 Chittaks 20 Square feet to the petitioner Kolay
Properties (P) Ltd. by executing Deed of Conveyance.
(3.) In the year 1971, Sripada Mitra died and thereafter a Partition Suit was
filed being Title Suit No. 20 of 1972. The aforesaid partition suit was decreed in
preliminary form on 8th
March, 1975 and one Santosh Kumar Mitra was
appointed as Receiver in respect of the property in question. Said Santosh Kumar
Mitra, one of the sons of Late Sripada Mitra, being appointed as Receiver in the
Partition Suit, being Title Suit No. 20 of 1972, filed a return on 26.06.1984 under
the Calcutta Thika and Other Tenancies and Lands (Acquisition and Regulation)
Act, 1981 (hereinafter referred to as '1981 Act'), alleging that Sripada Mitra was a
tenant since 1937 of bare land measuring about 8 Cottahs 5 Chittaks and 4
Square feet being the Western part of premises No. 4, Paul Street, Shyampukur,
Kolkata and by erecting structure on the said plot of land Sripada became a
Thika Tenant under the owner landlord Ambar Nath Pal.;
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