HARISH TANDON,J. - (1.) No one appears on behalf of the opposite parties when the matter is taken up today.
(2.) Pursuant to the order dated 30th November 2010 certified copy of the orders filed by the petitioner today be taken on record.
(3.) This revisional application is directed against Order No. 27 dated 5th November 2003 passed by the Civil Judge, (Junior Division), 1st Court, Diamond Harbour, in Title Suit No. 117 of 2001 by which an application for amendment of the plaint was rejected.;