JUDGEMENT
ANIRUDDHA BOSE,J. -
(1.) No one appears for the respondent in spite of notice.
(2.) The writ petitioner is presently serving in the capacity of Technical Assistant in T-3 Grade in the Central Research Institute for Jute and Allied Fibres, Barrackpore. He has been asked to take transfer in the same capacity to Ramie Research Station, Sorbhog, Assam. The order of transfer records that the same is being made in public interest. The allegation of the petitioner however is that the transfer order has been made mala fide, and has been issued on the same day, that is 7th December, 2011, on which date the petitioner had raised certain objection of his assessment made by the superior authority. This, according to the petitioner, has angered the authorities and prompted issue of the transfer order.
(3.) The matter was listed on 23rd December, 2011 and 2nd January, 2012 and on both these dates none had appeared on behalf of the respondents. The allegations of the petitioner thus goes untraversed at this stage, and in spite of notice, the respondents have chosen not to justify their stand.;
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