FAZER ALI SARDAR Vs. IMAN ALI GAZI
LAWS(CAL)-2012-4-121
HIGH COURT OF CALCUTTA
Decided on April 26,2012

Fazer Ali Sardar Appellant
VERSUS
Iman Ali Gazi Respondents

JUDGEMENT

- (1.) Today the learned Advocate for the appellants has completed his submissions. Thereafter the learned Advocate for the plaintiff/respondent has made his submissions and has also completed his submissions.
(2.) Thereafter the learned Advocate for the appellants made his submissions in reply.
(3.) The hearing is concluded.;


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