MANAGING COMMITTEE OF SREERAMPUR AGRICULTURAL HIGH SCHOOL Vs. KRISHNENDU JANA & ORS.
LAWS(CAL)-2012-2-434
HIGH COURT OF CALCUTTA
Decided on
February 21,2012
Managing Committee Of Sreerampur Agricultural High School
Appellant
VERSUS
Krishnendu Jana And Ors.
Respondents
JUDGEMENT
ASHIM KUMAR BANERJEE,J. -
(1.) Causes shown being sufficient, delay is condoned. Appeal is taken on record.
(2.) CAN 9991 of 2011 is thus disposed of without any order as to costs.
(3.) Heard the parties on the appeal.;
(2.) CAN 9991 of 2011 is thus disposed of without any order as to costs.
(3.) Heard the parties on the appeal.;
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