JUDGEMENT
BISWANATH SOMADDER,J. -
(1.) Let the affidavit filed on behalf of the petitioner pursuant to the leave granted by this Court on 29th November, 2011, be kept on record.
(2.) Let this matter appear for further consideration under the same heading on 19th January, 2012.
(3.) In the meanwhile, the State is directed to produce all relevant records pertaining to the recruitment process for the post of 2nd Auxiliary Nurse and Midwife for Gholla Sub-centre of Health of Sompara-II Gram Panchayat under Beldanga-II Block situated in the district of Murshidabad, before this Court.;
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