I.P.MUKERJI,J. - (1.) This is another application in a partition and administration suit. The applicant is the plaintiff.
(2.) The grievance is restricted to 1/1, Jagmohan Mullick Lane, Kolkata 700007.
(3.) My attention is drawn to a judgment and order dated 6th June, 2011 passed by a Division Bench of our Court in APOT No.158 of 2011, GA No.1204 of 2011, CS No.61 of 2011 (Bijay Kumar Agarwal v. Narayani Devi Agarwal and Ors.);