S.P. Talukdar, J. - (1.) The present application is directed against the judgment dated 17th June, 2002 passed by the Hon'ble Single Bench of this Court in W.P.No.8506(W) of 1998.
(2.) Appellant,Satyendra Nath Bose National Centre for Base Sciences,was respondent No.1 in the said writ application. It is a society registered under the West Bengal Societies Regulation Act,1961.
(3.) Grievances of the petitioner in the writ application i.e.,W.P.No.8506(W) of 1998 may briefly be stated as follows : Satyendra Nath Bose National Centre for Basic Sciences,hereinafter referred and to as the "Centre", was istablished to conduct research and to foster,encourage and promote the growth of advance studies in selected branches of Basic Sciences. It is controlled and funded by the Central Government and it comes within the scope and ambit of "State" under Article 12 of the Constitution of India.;