NATARAJ CINEMA Vs. COMMISSIONER OF INCOME TAX
LAWS(CAL)-2002-6-14
HIGH COURT OF CALCUTTA
Decided on June 26,2002

NATARAJ CINEMA Appellant
VERSUS
COMMISSIONER OF INCOME-TAX Respondents

JUDGEMENT

- (1.) This is an intended appeal from an order of the Income-tax Appellate Tribunal dated June 14, 2001.
(2.) The assessment year involved is 1985-86.
(3.) The first assessment was made just as two years were running out, but that is not unusual.;


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