JUDGEMENT
Jay Sengupta,J. -
(1.) The Court:
(2.) This is an application challenging an order dated 29.08.2019 passed by the learned Sessions Judge, Barasat, North 24 Parganas in Criminal Revision No. C. R. 68 of 2019.
(3.) Affidavit of service filed by the petitioner is taken on record.;
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