SUMANTA SUSANTA OVERSEAS PVT. LTD Vs. KOLKATA MUNICIPAL CORPORATION
LAWS(CAL)-2021-3-11
HIGH COURT OF CALCUTTA
Decided on March 18,2021

Sumanta Susanta Overseas Pvt. Ltd Appellant
VERSUS
KOLKATA MUNICIPAL CORPORATION Respondents

JUDGEMENT

- (1.) None appears on behalf of the respondent nos. 7 and 10 despite service.
(2.) Affidavit of service filed in Court today is taken on record. The petitioners allege illegal and unauthorized construction of a mezzanine floor by the private respondents in the ground floor of premises no.5, Lindsay Street, P.S.-New Market, Kolkata-700087, Ward No.63, Borough- VII under Kolkata Municipal Corporation.
(3.) The grievance of the petitioners is that even though representation was made by and on behalf of the petitioners before the Kolkata Municipal Corporation none of them has been taken into consideration by the said authority till date.;


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