JUDGEMENT
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(1.) The Petitioner, Manoranjan Rout, states that he is a
permanent resident of Vill. Jenapada Dal, P.O. Jenapada, P.S. Athagarh in the
District of Cuttack in Orissa. According to him, he now resides at Quarter No. F-
30B, New Colony, Durgapur Thermal Power Station, Damodar Valley
Corporation, Durgapur-7 in the District of Burdwan, West Bengal. According to
him, he, along with his other cosharers, have landed property pertaining to
Khatian No. 483/505 in the Tahsildar of Athagarh in Orissa referred to above
and from the entry in Column No. 2 of the "Patta", it would be evident that the
Petitioner belongs to the "Paiko" caste.
(2.) The Petitioner states that on 5.3.2000, the Sarpanch of
the Jenapada Desh Gram Panchayat issued Caste Certificate in favour of the
Petitioner certifying that he belonged to the "Paiko" Caste. He has also stated that
one R.P. Swain, the Minister of State (Independent), Youth Service, Science and
Technology, Orissa, and Bhartnuhari Mahatab, Member of Parliament, issued
Caste Certificates in favour of the Petitioner on 13.4.2000 and 14.4.2000,
Certifying that the Petitioner belonged to the "Paiko" caste. These Certificates are
Annexure-P/1 to the Writ Petition.
(3.) According to the Petitioner, the Caste "Paiko" in the
State of Orissa, has been designated as "Other Backward Class" (O.B.C.) and it
has also been included in the State List as Entry No. 138 at Sl. No. 133 is
notified in the Gazette Notification brought on record vide Annexure-P/2.;
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