A.K.Ganguly, J. - (1.) This application was assigned before me by the Hon'ble The Chief Justice by an order dated 19.07.2001.
(2.) This application has been filed with a prayer for directing the Commissioner of Police as well as Officer-in-Charge, Park Street Police Station to provide police help to enable the Receiver to take actual physical possession of the suit premises being Flat No. 16, 33 & 34 Park Mansion of premises No. 57A, Park Street, Calcutta-700 016 [hereinafter referred to as the said premises].
(3.) In order to properly appreciate the controversies involved in this case, a few facts are required to be stated.;