A.K. Ganguly, J. - (1.) This appeal has been filed by the West Bengal Central School Service Commission impugning the judgment and order dated 18th May. 2000 passed by the learned Single Judge in W.P. No. 2030 of 2000. The relevant facts of the case out of which the present appeal arises are noted below : The respondent, viz. Smt. Gita Guha (Dasgupta) filed a writ petition praying, inter alia, for a writ in the nature of Mandamus and for a direction upon the West Bengal Regional School Service Commission (Southern Region) to issue an appointment letter in her favour and treat the respondent as having been appointed as a Head Mistress on and from the date when the other successful candidates have been appointed by the said Commission and also for fixation of the scale of pay of the respondent as Head Mistress and for other consequential reliefs. The claim of the respondent is that she passed the School Final Examination in the year 1971 from the West Bengal Board of Secondary Education. Thereafter, she passed the Pre -University Examination in Science stream in the year 1973 from the University of Calcutta and she also passed the B.Sc. Examination from the same University in the year 1976 and the B.Ed. Examination in the year 1978 from the same University. The respondent then switched over to the Arts stream and passed the Special B.A. Examination in the year 1987 from the University of Calcutta.
(2.) From the certificate, which have been disclosed in the writ petition it appears that in the year 1987, the respondent was allowed to sit in English only for the B.A. Examination and she passed in English only.
(3.) Thereafter, in the year 1992, the respondent obtained a degree of M.Ed from the Himachal Pradesh University through the same course. Thereafter, in the year 1993, the respondent obtained a Diploma in English in Teaching Course from the Institute of English.;