SUBOBH KUMAR DAS Vs. SUB DIVISIDNAL OFFICER ALIPORE SADAR
LAWS(CAL)-1990-8-30
HIGH COURT OF CALCUTTA
Decided on August 07,1990

SUBOBH KUMAR DAS Appellant
VERSUS
SUB-DIVISIDNAL OFFICER, ALIPORE SADAR Respondents

JUDGEMENT

P.K.Mukherjee, J. - (1.) This writ petition was moved on behalf of Subodh Kumar Das, a Tahasildar, challenging an order of reinstatement dated September, 8, 1987, which is Annexure 'A' to the writ petition.
(2.) By the said order, in terms of the judgment hand decision of S. R. Roy, J, of this Court, dated January 19, 1987, in C. R. 10977(W) of 1978,-the writ petitioner, an ex-Tahasildar of Bhangore II L. R. Circle, was reinstated in service with effect from February 19, 1987, and posted at Baruipur L. R. Circle.
(3.) Mr. Tapankumar Mukherjee (III), learned Advocate appearing at the anal hearing of the writ petition has placed the following facts for consideration of this court.;


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