MANINDRANATH DINDA Vs. AMIYA PAL CHOUDHURY
LAWS(CAL)-1950-9-13
HIGH COURT OF CALCUTTA
Decided on September 06,1950

Manindranath Dinda Appellant
VERSUS
Amiya Pal Choudhury Respondents

JUDGEMENT

G.N.DAS,J. - (1.) THESE are two appeals by the defendant Manindra Nath Dinda against the judgments and decrees passed by Sri G. Palit, Additional Subordinate Judge third Court, 24 -Parganas and dated 31 -5 -1946.
(2.) THE suit out of which F. A. No. 204 of 1946 has arisen, was numbered as Title Suit 23 of 1943 and later renumbered as Title Suit 6 of 1946. The suit out of which F. A. No. 203 of 1946 has arisen was numbered as Title Suit 40 of 1943 and later renumbered as Title Suit 7 of 1946. The two suits were heard together, and the Court below delivered one judgment disposing of the two suits.
(3.) IN this Court, F. A. No. 204 of 1946 was heard first and immediately thereafter F. A. No. 205 of 1946 was heard.;


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