MIRZA NUR ALAM Vs. STATE OF WEST BENGAL
LAWS(CAL)-2020-3-2
HIGH COURT OF CALCUTTA
Decided on March 03,2020

Mirza Nur Alam Appellant
VERSUS
STATE OF WEST BENGAL Respondents

JUDGEMENT

AMRITA SINHA,J. - (1.) Affidavit-of-service filed in Court today be taken on record.
(2.) None appears on behalf of the Municipal Service Commission in spite of service.
(3.) Pursuant to an advertisement published by the Kolkata Municipal Service Commission for recruitment of Sub-Registrars on contractual basis, the petitioner applied for being appointed as such.;


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