Subrata Talukdar, J. - (1.) Party/parties is/are represented in the order of their name/names as printed above in the cause title.
(2.) Mr. Mitra, learned Senior Counsel, appears in support of both the appeals respectively being FMAT 468 of 2020 and FMAT 469 of 2020.
(3.) The appeals respectively challenge orders dated 14th October, 2020 and 21st October, 2020 in Title Suit No. 29 of 2020 passed by the learned Commercial Court at Alipore (hereinafter referred to for short as the learned Trial Court).;