- (1.) The application for vacating the interim order dated 4th November, 2019, the stay application and the memorandum of appeal are taken up together for consideration and disposed of by this common order.
(2.) The writ petitioners claimed to be applicants under advertisement dated 24th April, 2010 issued by the University of Kalyani commencing a recruitment process.
(3.) The said process appears to have been abandoned by virtue of the notification dated 31st December, 2014.;