SABYASACHI BHATTACHARYYA,J. - (1.) Affidavit-of-service filed in Court today be taken on record.
(2.) Despite service, none appears on behalf of the respondent nos. 4 to 6, although respondent nos. 1 to 3 are represented through counsel.
(3.) The challenge in the present writ petition is against a communication, which has been annexed as Annexure- P6 at page - 43 of the instant writ petition dated December 9, 2019, asking for immediate stoppage of all export of fresh onion from the customs formations.;