- (1.) The Registrar, Original Side, places a Report before this Court today. From the Report it transpires as follows: that (a) The Deputy Commissioner of Police (DCP), Port Division, Kolkata, having his office at 1, Dumayne Avenue, B.N.R. South Colony, Garden Reach, Kolkata - 700 043; (b) The Officer-in-Charge, Ekbalpur Police Station; and (c) The District Engineer, CESC Ltd., having his office at P-18, Taratala Road, C.P.T. Colony, New Alipore, Kolkata - 700088 were delivered a copy each of the judgement and order of this Court dated 12th February, 2020 in C.C. 41 of 2019 with A.P.O. No.454 of 2017.
(2.) Unfortunately however, when the matter is called today, although the DCP, Port Division, Mr. Syed Waquar Raja and the Officer-in-Charge, Ekbalpur Police Station, Mr. Amanullah, are present in Court in response to the notice received by them from the Registry as recorded above, the third recipient, viz. The District Engineer of CESC Ltd. is noticeably absent.
(3.) This Court further notices that one, Mr. Durjoy Sarkar, the Executive Engineer of Borough no.XI, Kolkata Municipal Corporation, did not attend the proceedings on time, although he was in knowledge of the direction passed on the 12th of February, 2020 (supra) that he had to produce photographs of the portions of the unauthorised building claimed to have been demolished so far.;