JUDGEMENT
SABYASACHI BHATTACHARYYA,J. -
(1.) The petitioners have challenged an order dated July 31, 2018 passed by respondent no. 4, whereby it revoked the Registration Certificate (RC) No. DI/2004/484(B) [484(1)2004] dated August 23, 2012 issued by the said respondent to the petitioners. By the same order, the issuance of Commencement of Commercial Production Certificate (CCP), in favour of the petitioners, was also refused.
(2.) The brief facts of the case are:
(3.) The Government of West Bengal, Commerce and Industries Department, formulated an Incentive Scheme, known as the West Bengal Incentive Scheme, 2004 (hereinafter referred to as "the 2004 Scheme") for large and small scale industrial units to be set up in the state of West Bengal.;
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