MANAGER, STATE BANK OF INDIA Vs. MD. JAHIR
LAWS(CAL)-2020-1-70
HIGH COURT OF CALCUTTA
Decided on January 24,2020

MANAGER, STATE BANK OF INDIA Appellant
VERSUS
Md. Jahir Respondents

JUDGEMENT

MANOJIT MANDAL,J. - (1.) None is present to represent the opposite party.
(2.) Though none appears for the opposite party, at the instance of the petitioner the matter is taken up for hearing and disposal on merit.
(3.) Heard Mr. Banerjee, learned Advocate for the petitioner and perused the materials available on record.;


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