JUDGEMENT
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(1.) None entered appearance on behalf of the respondent No. 6 before this Court.
(2.) It is submitted by Mr. Achinta Banerjee that he has already returned back the brief to his client, the respondent No.5. He prays for leave from retiring his case. Such prayer stands allowed.
Let a true copy of the relevant records produced before this Court on behalf of the respondent Nos. 1-3 be kept on records.
This writ application is directed against the decision of the respondent No. 1 to recommend the name of the petitioner for appointment to the post of "Lecturer" in Sripat Singh College, District Murshidabad.
(3.) The facts of this case in a nutshell are as follows.
The petitioner participated in the selection process for preparation of the panel of the selected candidates for appointment of "Lecturer" in Political Science under the general category in different colleges within the State of West Bengal in the year 2008. The above selection process was conducted by the respondent No.1 inviting applications from the eligible candidates by an Advertisement No. 1/2007 published in the "Ananda Bazar Patrika", a daily vernacular, dated March 20, 2007.;
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