- (1.) Heard the learned Advocates appearing for the parties.
(2.) Mr. Murari Mohan Das, learned Advocate appearing with Ms. Tanusri Pal Chowdhury, learned Advocate, has not disputed the factual premises of the writ application.
(3.) Assailing the order dated 3rd May, 2007 passed in O.A. No. 1287 of 2007 (LRTT), this writ application has been filed.;