JUDGEMENT
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(1.) Supplementary affidavit filed in Court today be kept with the records.
(2.) This writ application is directed against initiation of Jadavpur P.S. Case No. 46 of 2010 under Sections 417/418/419/420/467/468/120B of the Indian Penal Code as also for a direction upon the Respondent authority for considering the representation dated May 18, 2010 filed by the Petitioner No. 1 before the Officer-in-Charge, Jadavpur Police Station, Kolkata.
(3.) The Petitioner No. 1 is an Insurance Company incorporated under the Company's Act, 1954. The Petitioner No. 2 is the Zonal Manager of the Petitioner No. 1.;
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