JUDGEMENT
Tapen Sen, J. -
(1.) In this Writ Petition, the Petitioner, Shib Shankar Sharma prays for an Order commanding upon the Respondent Nos. 1 to 4 to refer the case of the Petitioner to the Medical Board and to allot light duty till the Report of the Medical board is not received.
(2.) The Petitioner is a Driver of the Calcutta State Transport Corporation posted at the Manicktala Depot and has been allotted an identity vide Driver No. 3265. According to him, he became partially and physically handicapped as a result whereof, he was unable to perform heavy duties. The Petitioner has stated that he submitted a Representation before the Respondent No. 4 on 13.7.2007 stating that he was continuing treatment at the Hospital and accordingly, prayed for light duties.
(3.) The Petitioner submitted Representations on various other dates with similar prayer for light duties.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.