JUDGEMENT
Amitava Lala, J. -
(1.) This writ petition is arising out of a challenge of the guardians of the students of the primary section of a school known as Kalyani University Experimental High School (Primary Section) in respect of notice of Kalyani University Experimental High School (Secondary Section) for giving admission test to get an admission of Class-V in the 2000-01 academic session.
(2.) According to the petitioners that both Kalyani University Experimental High School (Secondary Section) and Kalyani University Experimental (Primary Section) are two units but the institution is the same. Several documents are annexed in the writ petition wherefrom the learned counsel appearing for them wanted to establish that in effect both the schools are same but the unit is different. Such an explanation also given in respect of absorption of teachers from one unit to other, for necessary funds as well as in respect of management.
(3.) The petitioner has given a background of the school by saying that originally the said school was recognised by the West Bengal Board of Secondary Education, but managed by Kalyani University. This status was continued for about 17 years unless a dispute cropped up on and from 1st January, 1987 when the management was taken over by the State Government and the institution became a Government Sponsored Institution.;
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