S.K.Sen, J. - (1.) All the writ petitions being C.O. 12178(W)/95, C.O. 4949(W)/95, C.O. 10038 (W)/95, C.O. 10920 (W)/95 and C.O. 13673(W)/95 are heard together.
(2.) Briefly, the facts of the case as made out by the writ petitioners whose cases are heard analogously, inter alia as follows :- In C.O. No. 12178(W)/95, the petitioners Aloke Kumar Ghosal, Dipen Biswas and Subir Kumar Sinha are M. Com. and the petitioner Lolita Das is an M.A. in Bengali. The petitioner Lopamudra Roy is an M.A. in Geography and the petitioner Subhajit Bandyopadhyay is an M.Com.
(3.) The names of all the petitioners were included in the panel prepared by College Service Commission. As far as the petitioner No. 1 Aloke Kumar Ghosal is concerned, his position in the panel for Commerce was prepared on or about 20th November, 1989 in 59(a) in the Calcutta University after the interview on 20.11.89. The candidates in the panel upto serial No. 58 have already been appointed in different Colleges and only a few including the petitioner Aloke Kumar Ghosal is at the present moment only a part-time lecturer at Rishi Bankim Chandra College at Kantalpara, Naihati, 24-Parganas (N) since 28th November, 1985 and though he is nominally a part-time teacher but he is rendering service equal in intensity and labour, to service rendered by permanent teachers. The petitioner No. 1 has also been obliged to render part-time service in the evening classes also. At the present moment he is taking 15 classes per week in the Day Section as well as 6 classes in the Night Section. Before April 1995, the petitioner was taking per week 18 classes in the Day Section and before 1st March, 1995 he was taking 12 classes in the Night Section. He is only getting Rs. 925/- per month comprising Rs. 800/- for the Day Section and Rs. 125/- for the Night Section.;