- (1.) This is an application, basically, for the purpose of passing an order for dissolution of the registered partnership firm, M/s Bansal Distributors and further order for the purpose of winding up of the affairs of the partnership firm along with various incidental prayers including injunction etc.
(2.) This application is made under a suit being C. S. No. 527 of 2000.
(3.) In the said suit, an application was made for the purpose of various interlocutory reliefs.;