Sheel Nagu, J - (1.)The present intra court appeal preferred by the Union of India ( for brevity 'UOI') assails the common order dated 09.10.2017 whereby the writ court has allowed a bunch of four petitions including WP No. 4073/2017, quashing the order of posting on promotion of respondent Satyendra Nehra ( promoted from the rank of Sub-Inspector to Inspector in the Border Security Force ( BSF)).
(2.)Learned counsel for the Union of India and the respondents are heard on the question of admission and as well as final disposal.
(3.)Record is perused.