GAURISHANKAR S/O CHENAJI AND OTHERS Vs. CHIEF EXECUTIVE OFFICER, UJJAIN DEVELOPMENT AUTHORITY, UJJAIN AND 2 OTHERS

Referred Judgements :-

UJJAIN VIKAS PRADHIKARAN V/S RAJKUMAR JOHRI [REFERRED TO]
AHMEDABAD MUNICIPAL CORPN VS. SHARDABEN [REFERRED TO]
STATE OF UTTAR PRADESH VS. RAM KUMARI DEVI [REFERRED TO]
HOOKIYAR SINGH VS. SPECIAL LAND ACQUISITION OFFICER MORADABAD [REFERRED TO]
G NARAYAN RAO VS. LAND ACQUISITION OFFICER [REFERRED TO]
GUJARAT INDUSTRIAL DEVELOPMENT CORPN VS. NAROTTAMBHAI MORARBHAI [REFERRED TO]
BASANT KUMAR VS. UNION OF INDIA [REFERRED TO]
HASANALI WALIMCHAND VS. STATE OF MAHARASHTRA [REFERRED TO]
LAND ACQUISITION OFFICER REVENUE DIVISIONAL OFFICER CHITTOR VS. L KAMALAMMA DEAD [REFERRED TO]
KANWAR SINGH VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. MANGAT [REFERRED TO]
LAND ACQUISITION OFFICER VS. B VIJENDER REDDY [REFERRED TO]
SHAJI KURIAKOSE VS. INDIAN OIL CORPN LIMITED [REFERRED TO]
SUNDER VS. UNION OF INDIA [REFERRED TO]
KASTURI VS. STATE OF HARYANA [REFERRED TO]
RAVINDER NARAIN VS. UNION OF INDIA [REFERRED TO]
FARIDABAD GAS POWER PROJECT NTPC LTD VS. OMPRAKASH [REFERRED TO]
SPECIAL LAND ACQUISITION OFFICER VS. KARIGOWDA [REFERRED TO]
CHINDHA FAKIRA PATIL VS. SPECIAL LAND ACQUISITION OFFICER [REFERRED TO]
PREMJI NATHU VS. STATE OF GUJARAT [REFERRED TO]
M P HOUSING BOARD VS. NEERA KAPOOR [REFERRED TO]
UDHO DASS VS. STATE OF HARYANA [REFERRED TO]